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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(e) in Punjab Apartment and Property Regulation Rules, 1995

(e)certificate of registration granted under sub-section (2) of section 21 and in case of colony, the permission granted under sub-section (2) of section 5. [Sections 3(2)(n) and 45(2)(a).]