Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 425(1)] [Section 425] [Entire Act]

State of Jharkhand - Subsection

Section 425(1)(l) in Jharkhand Municipal Act, 2011

(l)to remove or reconstruct the principal staircase of a building or to alter its position;