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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(4)(aa) in Apex Professional University Act, 2012

(aa)The action proposed to be taken shall not be so taken unless agreed to by the majority of the members of the Board of Management. The action so taken shall be forthwith intimated to all members of the Board of Management and the papers shall be placed before the next meeting of the Board of Management for confirmation,