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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(55a) in The Punjab Municipal Corporation Act, 1976

(55a)[ "State Election Commission" means an Election Commission constituted by the Government of Punjab under Article 243 K and 243 ZA of the Constitution of India;] [Added by Act 12 of 1994.]