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Union of India - Section

Section 86 in The Companies (Amendment) Act, 2000

86. Amendment of section 199.- In section 199 of the principal Act, in sub- section 1,-(a) the words", the managing agent, secretaries and treasurers" shall be omitted;

(b)for the figures and word", 350 and 351", the word and figures" and 350" shall be substituted.