Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 277] [Entire Act] State of Rajasthan - Subsection Section 277(1) in Rajasthan Municipalities Act, 2009 (1)The Municipality may by public notice prescribe routes by which routes alone corpses may be moved to the different burial or burning grounds therein.
