Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 21 in Abhilashi University (Establishment And Regulation) Act, 2014 21. Other authorities of the University. - The composition, constitution, powers and functions of other authorities of the University shall be such as may be specified by the statutes.
