Allahabad High Court
Rippoo Sudan Singh vs State Of U.P. on 21 February, 2022
Author: Pankaj Bhatia
Bench: Pankaj Bhatia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- WRIT - C No. - 3000056 of 1997 Petitioner :- Rippoo Sudan Singh Respondent :- State of U.P. Counsel for Petitioner :- D.P.Misra Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
Learned Additional Chief Standing Counsel prays for and is granted two weeks further time to prepare the case.
By the next date of listing, learned Additional Chief Standing Counsel shall also take instructions with regard to Annexure No. 1 filed alongwith the writ petition.
It is is made clear that the matter shall not be adjourned any further on the next date of listing for want of instructions.
List this case on 22-03-2022.
Order Date :- 21.2.2022 AKS