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State of Karnataka - Section

Section 95 in Karnataka Forest Act, 1963

95. Maintenance of accounts.

- Every person who is permitted to manufacture cutch or who comes into possession of any stock of cutch exceeding seven pounds shall maintain regular, true and correct accounts in prescribed forms and send a return in the prescribed form to the [Deputy Conservator of Forest] [Substituted by Act 20 of 2001 w.e.f. 5.9.2002.] on the first day of every month and shall continue to send such returns until the entire stock with him is exhausted.