Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44S(2)] [Section 44S] [Entire Act]

State of Bihar - Subsection

Section 44S(2)(a) in The Bihar Co-operative Societies Act, 1935

(a)from the borrower as if they were in arrears of land revenue due by him.