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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(a) in M.P. High Speed Diesel Upkar Adhiniyam, 2018

(a)"cess" means the cess payable on the taxable turnover of High Speed Diesel levied under section 3;