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[Cites 0, Cited by 1] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(7) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(7)The State Government, where it considers necessary or expedient so to do in public interest, may, by Notification, extend the term of the committee for a period not exceeding more than six months at a time but the total period of such extension shall not exceed one year.