Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 246(2)] [Section 246] [Entire Act]

State of Jharkhand - Subsection

Section 246(2)(b) in Criminal Court Rules of the High Court of Judicature at Patna

(b)Sarees, or long skirts (white or black) or flare.