Allahabad High Court
Shyam Sunder Yadav vs Sri Vijay Kumar 2Nd Civil Judgejunior ... on 31 October, 2023
Author: Rajesh Singh Chauhan
Bench: Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:71289 Court No. - 4 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2634 of 2017 Applicant :- Shyam Sunder Yadav Opposite Party :- Sri Vijay Kumar 2nd Civil Judgejunior Div.Ct-15 Sultanpur Counsel for Applicant :- Akhilesh Kumar Pandey Counsel for Opposite Party :- Upendra Misra,Upendra Nath Mishra Hon'ble Rajesh Singh Chauhan,J.
1. Sri Chhemendra Mishra holding brief of Sri Gaurav Mehrotra, learned counsel for the petitioner has stated that the order of Writ Court has been complied with in its letter and spirit.
2. Accordingly, the instant contempt petition is dismissed.
3. Notices, if any, are discharged.
[Rajesh Singh Chauhan,J.] Order Date :- 31.10.2023 kkv/