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[Cites 0, Cited by 0] [Section 271] [Entire Act]

State of Chattisgarh - Subsection

Section 271(2) in High Court of Chhattisgarh Rules, 2005

(2)No such firm or partnership shall be entitled to appear, act or plead in any Court unless all the partners thereof are entitled to appear, act or plead in such Court.