Supreme Court - Daily Orders
Manbir Singh vs State Of U.P. on 20 July, 2017
Bench: N.V. Ramana, Prafulla C. Pant
ITEM NO.5 COURT NO.10 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 14638/2017
(Arising out of impugned final judgment and order dated 24-04-2017
in CRMBA No. 14827/2017 passed by the High Court Of Judicature At
Allahabad)
MANBIR SINGH Petitioner(s)
VERSUS
STATE OF U.P. & ANR. Respondent(s)
Date : 20-07-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s)
Mr. Nagendra Singh, Adv.
For Mr. Vishwa Pal Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Permission to file the special leave petition is granted. The special leave petition is dismissed. Pending applications, if any, stand disposed of.
(SUKHBIR PAUL KAUR) (S. SIVARAMAKRISHNA)
AR CUM PS ASST.REGISTRAR
Signature Not Verified
Digitally signed by
SUKHBIR PAUL KAUR
Date: 2017.07.21
13:02:53 PKT
Reason: