Supreme Court - Daily Orders
Banshidhar Suppliers P.Ltd. vs Income Tax Settlement Commn.. on 27 March, 2014
&
ITEM NO.68 REGISTRAR COURT.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K. HANJURA
Petition(s) for Special Leave to Appeal (Civil) No(s).39679/2013
BANSHIDHAR SUPPLIERS P.LTD. Petitioner(s)
VERSUS
INCOME TAX SETTLEMENT COMMN.& ORS. Respondent(s)
(With appln(s) for permission to place addl. documents on record and prayer
for interim relief and office report )
WITH SLP(C) NO. 284 of 2014
(With prayer for interim relief and office report)
Date: 27/03/2014 This Petition was called on for hearing today.
For Petitioner(s) Mr.Shreyas Mehrotra,adv.
Mr. Bhargava V. Desai,Adv.
For Respondent(s) Ms/Mr.Debajyoti Behuria,adv.
Mrs Anil Katiyar,Adv.
UPON hearing counsel the Court made the following
O R D E R
|Ld.counsel for the petitioner and the learned counsel for the | |respondents are present. Ld.counsel for the respondents seeks | |and is granted four weeks time to file the vakalatnama and | |counter affidavit. | |List again on 18.07.2014. | | | |(M.K.HANJURA) | | | |Registrar | SB & ITEM NO.68 REGISTRAR COURT.2 SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS BEFORE THE REGISTRAR M.K. HANJURA Petition(s) for Special Leave to Appeal (Civil) No(s).39679/2013 BANSHIDHAR SUPPLIERS P.LTD. Petitioner(s) VERSUS INCOME TAX SETTLEMENT COMMN.& ORS. Respondent(s) (With appln(s) for permission to place addl. documents on record and prayer for interim relief and office report ) WITH SLP(C) NO. 284 of 2014 (With prayer for interim relief and office report) Date: 27/03/2014 This Petition was called on for hearing today.
For Petitioner(s) Mr.Shreyas Mehrotra,adv.
Mr. Bhargava V. Desai,Adv.
For Respondent(s) Ms/Mr.Debajyoti Behuria,adv.
Mrs Anil Katiyar,Adv.
UPON hearing counsel the Court made the following O R D E R |Ld.counsel for the petitioner and the learned counsel for the | |respondents are present. Ld.counsel for the respondents seeks | |and is granted four weeks time to file the vakalatnama and | |counter affidavit. | |List again on 18.07.2014. | | | |(M.K.HANJURA) | | | |Registrar | SB