Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Banshidhar Suppliers P.Ltd. vs Income Tax Settlement Commn.. on 27 March, 2014

&
ITEM NO.68                  REGISTRAR COURT.2             SECTION IIIA


             S U P R E M E      C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

                      BEFORE THE REGISTRAR M.K. HANJURA

Petition(s) for Special Leave to Appeal (Civil) No(s).39679/2013


BANSHIDHAR SUPPLIERS P.LTD.                           Petitioner(s)

                   VERSUS

INCOME TAX SETTLEMENT COMMN.& ORS.                    Respondent(s)

(With appln(s) for permission to place addl. documents on record and prayer
for interim relief and office report )

WITH SLP(C) NO. 284 of 2014
(With prayer for interim relief and office report)

Date: 27/03/2014    This Petition was called on for hearing today.

For Petitioner(s)      Mr.Shreyas Mehrotra,adv.
                       Mr. Bhargava V. Desai,Adv.


For Respondent(s)      Ms/Mr.Debajyoti Behuria,adv.
                       Mrs Anil Katiyar,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

|Ld.counsel for the petitioner and the learned counsel for the | |respondents are present. Ld.counsel for the respondents seeks | |and is granted four weeks time to file the vakalatnama and | |counter affidavit. | |List again on 18.07.2014. | | | |(M.K.HANJURA) | | | |Registrar | SB & ITEM NO.68 REGISTRAR COURT.2 SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS BEFORE THE REGISTRAR M.K. HANJURA Petition(s) for Special Leave to Appeal (Civil) No(s).39679/2013 BANSHIDHAR SUPPLIERS P.LTD. Petitioner(s) VERSUS INCOME TAX SETTLEMENT COMMN.& ORS. Respondent(s) (With appln(s) for permission to place addl. documents on record and prayer for interim relief and office report ) WITH SLP(C) NO. 284 of 2014 (With prayer for interim relief and office report) Date: 27/03/2014 This Petition was called on for hearing today.

For Petitioner(s) Mr.Shreyas Mehrotra,adv.

Mr. Bhargava V. Desai,Adv.

For Respondent(s) Ms/Mr.Debajyoti Behuria,adv.

Mrs Anil Katiyar,Adv.

UPON hearing counsel the Court made the following O R D E R |Ld.counsel for the petitioner and the learned counsel for the | |respondents are present. Ld.counsel for the respondents seeks | |and is granted four weeks time to file the vakalatnama and | |counter affidavit. | |List again on 18.07.2014. | | | |(M.K.HANJURA) | | | |Registrar | SB