Jharkhand High Court
Sociedade De Fomento Industrial Pvt. ... vs State Of Jharkhand& Ors. ... ..... Opp. ... on 29 November, 2022
Author: Ravi Ranjan
Bench: Chief Justice, Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cont. Case (C) No. 562 of 2022
Sociedade De Fomento Industrial Pvt. Ltd. and Anr.
..... ..... Petitioner
Versus
State of Jharkhand& Ors. ... ..... Opp. Parties
---------
CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
---------
For the Petitioner : Mr. M.S. Mittal, Sr. Advocate : Mr. Salona Mittal, Advocate For the Opp. Parties : Mr. P.A.S. Pati, G.A-II
---------
Oral Order 08/Dated: 29.11.2022 As prayed, put up this case tomorrow (30.11.2022).
(Dr. Ravi Ranjan, C.J.) (Sujit Narayan Prasad, J.) APK/Saket