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Jharkhand High Court

Sociedade De Fomento Industrial Pvt. ... vs State Of Jharkhand& Ors. ... ..... Opp. ... on 29 November, 2022

Author: Ravi Ranjan

Bench: Chief Justice, Sujit Narayan Prasad

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     Cont. Case (C) No. 562 of 2022
            Sociedade De Fomento Industrial Pvt. Ltd. and Anr.
                                                       ..... .....    Petitioner
                                   Versus
            State of Jharkhand& Ors.                   ...     .....   Opp. Parties
                                   ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

---------

For the Petitioner : Mr. M.S. Mittal, Sr. Advocate : Mr. Salona Mittal, Advocate For the Opp. Parties : Mr. P.A.S. Pati, G.A-II

---------

Oral Order 08/Dated: 29.11.2022 As prayed, put up this case tomorrow (30.11.2022).

(Dr. Ravi Ranjan, C.J.) (Sujit Narayan Prasad, J.) APK/Saket