Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(e) in The Cochin Port Trust Employees (House Building Advance) Family Benefit Fund Regulations, 1998 (e)The claims for payment from the fund shall be processed by the Financial Advisor and Chief Accounts Officer and put up to the committee.
