Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(12)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(12)(o) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(o)Declaration by the Agency that it has furnished all the information available with them and they are bonafide to the best of their knowledge;