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[Cites 0, Cited by 2] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2) in The West Bengal Land Development And Planning Act, 1948

(2)The declaration shall be published in the Official Gazette, and shall state the district or other territorial division in which the land is situate, the purpose for which it is needed, its approximate area, and, where a plan shall have been made of the land, the place where such plan may be inspected.