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State of Andhra Pradesh - Section

Section 34 in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

34.

The Election Officer shall provide at each Polling Station sufficient number of ballot-boxes together with copies of the electoral roll or such part thereof containing the names of the electors entitled to vote at the station and such other papers, and articles necessary for electors to mark the ballot papers, stationery and forms as may be necessary. He shall further display in bold and clear manner the name of each candidate, the serial number and the symbol assigned to him and the seal for which the election is held. The Election Officer should also display a notice specifying the Polling area the electors of which are entitled to vote at the polling station.