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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(m) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(m)"State Authority" means the Jammu and Kashmir State Compensatory Afforestation Fund Management and Planning Authority constituted under these rules.