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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(iii) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

(iii)fails or refuses to comply with an order made under sub-rule (2) of rule 36, shall be punishable with imprisonment for a term, which may extend to three months, or with fine, which may extend to Rs. 5,000 (five thousand rupees) or with both.