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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 59(1)(a) in The Jammu and Kashmir Sale of Goods Act, 1996 (1939 A.D.)

(a)set up against the seller the breach of warranty in diminution or extinction of the price ; or