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Madhya Pradesh High Court

Offshore Infrastructures Limited ... vs Rural Electrification Corporation ... on 9 November, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 28470 of 2023 (OFFSHORE INFRASTRUCTURES LIMITED THROUGH ITS AUTHORISED SIGNATORY PROVASH C. TRIPATHY SENIOR PROJECT Vs RURAL ELECTRIFICATION CORPORATION LIMITED AND OTHERS) Dated : 09-11-2023 None for the petitioner.

Adjourned.

List in due course.



                               (ROHIT ARYA)                                  (AMAR NATH (KESHARWANI))
                                  JUDGE                                               JUDGE

                          pd




Signature Not Verified
Signed by: PAWAN
DHARKAR
Signing time: 11/9/2023
8:02:15 PM