Madhya Pradesh High Court
Offshore Infrastructures Limited ... vs Rural Electrification Corporation ... on 9 November, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 28470 of 2023 (OFFSHORE INFRASTRUCTURES LIMITED THROUGH ITS AUTHORISED SIGNATORY PROVASH C. TRIPATHY SENIOR PROJECT Vs RURAL ELECTRIFICATION CORPORATION LIMITED AND OTHERS) Dated : 09-11-2023 None for the petitioner.
Adjourned.
List in due course.
(ROHIT ARYA) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
pd
Signature Not Verified
Signed by: PAWAN
DHARKAR
Signing time: 11/9/2023
8:02:15 PM