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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(2)(b) in Rajasthan Stamp Act 1998

(b)nothing in this section shall affect the order XIII, Rule 9, of the Code of Civil Procedure, 1908 (Act No.5 of 1908).