Supreme Court - Daily Orders
M/S Sri Om Sales vs Abhay Kumar @ Abhay Patel on 27 September, 2019
Bench: Vineet Saran, A.S. Bopanna
ITEM NO.32 COURT NO.16 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No. 8703/2019
(Arising out of impugned final judgment and order dated
20-06-2019 in CRM No. 3744/2015 passed by the High Court Of
Judicature At Patna)
M/S SRI OM SALES Petitioner(s)
VERSUS
ABHAY KUMAR @ ABHAY PATEL & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.145375/2019-EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT and IA No.145376/2019-
EXEMPTION FROM FILING O.T.)
Date :27-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. Gaurav Agrawal, AOR
Mr. Anurag Gharote, Adv.
Mr. Chritarth Palli, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Applications for exemption from filing O.T. and exemption from filing certified copy of the impugned judgment are allowed.
Issue notice.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.09.27 16:25:01 IST Reason: