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[Cites 0, Cited by 0] [Section 154(1)] [Section 154] [Entire Act]

NCT Delhi - Subsection

Section 154(1)(b) in The Delhi Excise Rules, 2010

(b)The licence fee for each additional sourcing for the approved brands of Indian Liquor shall be Rs. 5 Lacs.per brand in addition to the prescribed licence fee.