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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(1) in Maharashtra Ferries and Inland Vessels Act, 1868

(1)So much of Government Notification in the General Department, dated the 16th December 1868, as relates to the delegation of powers of Government under section 5 of Bombay Act II of 1868;