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State of Rajasthan - Section

Section 1 in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

1. Short title and commencement.

(1)These rules may be called the Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013.
(2)They shall come into force from the date of publication in the Official Gazette.