Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Capgemini Technology Services India ... vs Assistant Commissioner Of Income Tax ... on 29 January, 2025

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~29
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 4473/2023
                                       CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED
                                       (AS SUCCESSOR IN INTEREST OF ARICENT
                                       TECHNOLOGIES PVT LTD)                   .....Petitioner
                                                    Through: Mr. Neeraj Jain, Mr. Aniket D.
                                                             Agrawal, Mr. Saksham Singhal
                                                             and Mr. Manoj Kumar Bansal,
                                                             Advs.
                                                    versus

                                       ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
                                       1(1) NEW DELHI & ORS.                   .....Respondents
                                                      Through: Mr. Indruj Singh Rai, SSC with
                                                                 Mr. Sanjeev Menon, Mr. Rahul
                                                                 Singh, JSCs with Mr. Anmol
                                                                 Jagga and Mr. Gaurav Kumar,
                                                                 Advs. for Revenue.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                                       SHANKAR
                                                      ORDER

% 29.01.2025 Learned counsel for the writ petitioner has placed for our perusal a date chart which encapsulates the events as they unfolded in the course of the reassessment exercise.

Let the same be placed on our record.

Let the writ petition be called again on 20.02.2025.

YASHWANT VARMA, J.

HARISH VAIDYANATHAN SHANKAR, J.

JANUARY 29, 2025/DR This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2025 at 22:12:07