Delhi High Court - Orders
Capgemini Technology Services India ... vs Assistant Commissioner Of Income Tax ... on 29 January, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4473/2023
CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED
(AS SUCCESSOR IN INTEREST OF ARICENT
TECHNOLOGIES PVT LTD) .....Petitioner
Through: Mr. Neeraj Jain, Mr. Aniket D.
Agrawal, Mr. Saksham Singhal
and Mr. Manoj Kumar Bansal,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
1(1) NEW DELHI & ORS. .....Respondents
Through: Mr. Indruj Singh Rai, SSC with
Mr. Sanjeev Menon, Mr. Rahul
Singh, JSCs with Mr. Anmol
Jagga and Mr. Gaurav Kumar,
Advs. for Revenue.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 29.01.2025 Learned counsel for the writ petitioner has placed for our perusal a date chart which encapsulates the events as they unfolded in the course of the reassessment exercise.
Let the same be placed on our record.
Let the writ petition be called again on 20.02.2025.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
JANUARY 29, 2025/DR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2025 at 22:12:07