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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(c) in The Port Rules for the Port Of Visakhapatnam

(c)Vessels when loading or unloading cotton and/or jute shall have the hatch coamings and steel works in the holds protected to prevent sparks from the impact of chains, etc. and no smoking, naked lights or matches shall be allowed in or near the holds where cotton, and/or jute is/are stowed.