Himachal Pradesh High Court
Subhar @ Subhash Chand vs . Jagdish Chand & Others on 5 September, 2023
Author: Virender Singh
Bench: Virender Singh
Subhar @ Subhash Chand Vs. Jagdish Chand & Others .
RSA No. 365 of 2015 05.09.2023 Present: Mr. G.D. Verma, Senior Advocate with Mr. Sumit Sharma, Advocate, for the appellant.
Mr. Ajit Pal Singh Jaswal, Advocate, vice Mr. Janesh Gupta, Advocate, for respondents No.1(a) to 1(c).
of Mr. Amit Himalvi, Advocate vice Ms. Vidushi Sharma, Advocate for respondents No.2 to 7. rt None for respondents No.1(d). Name of respondent 1(e) stand deleted.
In view of the request made by learned vice counsel appearing for respondents No.1(a) to 1(c), list for hearing on 3rd October, 2023.
(Virender Singh) Judge September 05, 2023(ps) ::: Downloaded on - 06/09/2023 21:44:51 :::CIS