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Union of India - Section

Section 80 in The Narcotic Drugs And Psychotropic Substances Act, 1985

80. Application of the Drugs and Cosmetics Act, 1940 not barred.—

The provisions of this Act or the rules made thereunder shall be in addition to, and not in derogation of, the Drugs and Cosmetics Act, 1940 (23 of 1940) or the rules made thereunder.