National Green Tribunal
Surendra Nath Bhargava vs The Principal Secretary Department Of ... on 11 July, 2016
BEFORE THE NATIONAL GREEN TRIBUNAL, CENTRAL ZONAL BENCH,
BHOPAL
Original Application No. 128/2015 (THC) (CZ)
Shri Surendra Nath Bhargava Vs. State of Rajasthan & Ors.
CORUM : HON'BLE MR. JUSTICE DALIP SINGH, JUDICIAL MEMBER
HON'BLE Dr. SATYAWAN SINGH GARBYAL, EXPERT MEMBER PRESENT : Applicant: None State of Raj.: Shri Om Shankar Shrivastav, Advocate for Shri Sandeep Singh, Advocate RSPCB : Shri Rohit Sharma, Advocate for Shri Sandeep Singh, Advocate Date and Orders of the Tribunal Remarks Order No. 08 List along with O.A. No. 127/2013 Santosh Mittal Vs. State of 11th July, 2016 Rajasthan & 7 Ors. and O.A.No. 128/2013 Rajesh Kumar Saini Vs. State of Rajasthan & Ors. (connected matters) on 17th August, 2016.
........................................,JM (DALIP SINGH) .........................................,EM (Dr. S.S.GARBYAL)