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Supreme Court - Daily Orders

Ntpc Limited vs Jsc Vo Technopromexport on 10 December, 2018

Bench: L. Nageswara Rao, K.M. Joseph

     ITEM NO.36                              COURT NO.14                 SECTION XIV

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

             Petition(s) for Special Leave to Appeal (C)              No(s).   31617/2018

     (Arising out of impugned final judgment and order dated 28-09-2018
     in ARBA No. 49/2018 passed by the High Court Of Delhi At New Delhi)

     NTPC LIMITED                                                        Petitioner(s)

                                                    VERSUS

     JSC VO TECHNOPROMEXPORT                                             Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 10-12-2018 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE L. NAGESWARA RAO
                            HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)                Mr.   Mukul Rohatgi, Sr. Adv.
                                      Mr.   R. Sudhindu, Adv.
                                      Ms.   Prerana Amitabh, Adv.
                                      Ms.   Ekta Bhasin, Adv.
                                      Mr.   Ashok Mathur, AOR
     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Let the matter be listed before a Bench of which one of us (L. Nageswara Rao, J.) is not a Member on Friday, the 14 th December, 2018.

(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.12.10 16:32:56 IST Reason: