Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 2 in New Bombay Disposal Land Regulations, 1975 2. Demarcation of Plots. - The Corporation shall divide the lands vested it by the Government into disposable plots having regard to their size and to and shall demarcate them accordingly.
