Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 207 in Telangana District Boards Act, 1955

207. Powers and duties of police in respect of offences and assistance to authorities.

- Every police officer employed within the jurisdiction of a Board shall give immediate information to the Board of any offence committed against this Act or the rules or bye-laws thereunder and shall be bound to assist all members, officers and servants of the Board in the exercise of their lawful authority.