Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Land Revenue (Allotment of Land for Setting up of Wind Farm) Rules, 2006

(1)The lease rent payable on the land allotted for developing Wind Farm shall be payable annually.