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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(j) in The East Punjab Children Act, 1949

(j)"place of safety" includes any orphanage, hospital surgery or any other suitable place or institution the occupier or manager of which is willing temporarily to receive a child, or where such orphanage, hospital surgery or other suitable place or institution is not available, in case of a male child only, a police station;