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Punjab-Haryana High Court

The State Of Punjab vs Devinder Pal Singh And Others on 9 April, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                               RFA No. 946 of 2001 (O&M)


The State of Punjab
                                               .....Appellant
                     Versus
Devinder Pal Singh and others
                                               .....Respondents


CORAM : Hon'ble Mr. Justice Rajesh Bindal

Present:-      Mr. Navdeep Sukhna, AAG Punjab.

RAJESH BINDAL J

                      ****

For the detailed reasons recorded in RFA No. 836 of 2001 titled as "Surjit Singh Vs. The State of Punjab", vide separate order of even date, the present appeal is disposed of in the same terms.

(RAJESH BINDAL) 9.4.2010 JUDGE Reema