Punjab-Haryana High Court
The State Of Punjab vs Devinder Pal Singh And Others on 9 April, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 946 of 2001 (O&M)
The State of Punjab
.....Appellant
Versus
Devinder Pal Singh and others
.....Respondents
CORAM : Hon'ble Mr. Justice Rajesh Bindal
Present:- Mr. Navdeep Sukhna, AAG Punjab.
RAJESH BINDAL J
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For the detailed reasons recorded in RFA No. 836 of 2001 titled as "Surjit Singh Vs. The State of Punjab", vide separate order of even date, the present appeal is disposed of in the same terms.
(RAJESH BINDAL) 9.4.2010 JUDGE Reema