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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(m) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(m)in the event of water scarcity, the Authority, in compliance with its policy and rules for allocating such scarcity, shall adjust the quantities of water to be made available to all Entitlements and shall permit the temporary transfer of water Entitlements between users and categories of users in accordance with the approval of the River Basin Agencies;