Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 7 vs Oriental International Co. Pvt. Ltd. on 27 August, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.26 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29148/2018
(Arising out of impugned final judgment and order dated 08-01-2018
in ITA No. 9/2018 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX 7 Petitioner(s)
VERSUS
ORIENTAL INTERNATIONAL CO. PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.115995/2018-CONDONATION OF DELAY
IN FILING )
Date : 27-08-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. A.N. S. Nadkarni, ASG
Mr. Arijit Prasad, Adv.
Ms. Praveena Gautam, Adv.
Mr. D.L. Chidananda, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in four weeks.
(ASHWANI THAKUR) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.08.28 17:19:40 IST Reason: