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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 7 vs Oriental International Co. Pvt. Ltd. on 27 August, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.26                              COURT NO.5                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29148/2018

     (Arising out of impugned final judgment and order dated 08-01-2018
     in ITA No. 9/2018 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX 7                                   Petitioner(s)

                                                    VERSUS

     ORIENTAL INTERNATIONAL CO. PVT. LTD.                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.115995/2018-CONDONATION OF DELAY
     IN FILING    )

     Date : 27-08-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                 Mr. A.N. S. Nadkarni, ASG
                                       Mr. Arijit Prasad, Adv.
                                       Ms. Praveena Gautam, Adv.
                                       Mr. D.L. Chidananda, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice, returnable in four weeks.

(ASHWANI THAKUR) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.08.28 17:19:40 IST Reason: