Punjab-Haryana High Court
Randhir Singh vs Jagdish Singh on 9 October, 2015
Author: Ramendra Jain
Bench: Ramendra Jain
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
RSA No. 1168 of 1989
Date of decision: 09.10.2015
Randhir Singh (dead) through LRs
..... Appellant(s)
Versus
Jagdish Singh
..... Respondent
CORAM: HON'BLE MR. JUSTICE RAMENDRA JAIN
PRESENT: None for the appellant.
Mr. Manvinder Dalal, Advocate for the respondent.
RAMENDRA JAIN, J. (ORAL)
Case has been called twice, but none has put in appearance on behalf of appellant(s).
Dismissed for non-prosecution.
October 09, 2015 ( RAMENDRA JAIN )
rishu JUDGE
RISHU KATARIA
2015.10.09 17:00
I attest to the accuracy and
authenticity of this document