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Union of India - Section

Section 75 in The North-Eastern Areas (Reorganisation) Act, 1971

75. Amendment of Act 20 of 1963.

On and from the appointed day, in the Government of Union Territories Act, 1963,--
(a)in clause (h) of sub-section (1) of section 2, the words "Manipur, Tripura," shall be omitted;
(b)in section 44, sub-section (2) shall be omitted;
(c)section 52 shall be omitted.