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State of Maharashtra - Section

Section 74 in The Dr. Babasaheb Ambedkar Technological University Act, 1989

74. Financial control of Government.

- Without the prior approval of the State Government or an officer authorised by it in this behalf, the University shall not:-
(a)fill any new posts of officers, teachers and other employees, created by it;
(b)revise the pay, allowances post-retirement benefits and other benefits of its officers, teachers and other employees;
(c)grant any special pay, allowance or other extra remuneration of any description whatsoever, including ex gratia payment or other benefits having financial implication, to any of its officers, teachers or other employees;
(d)divert any earmarked funds for any other purpose; or
(e)incur any expenditure on any development work.