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Supreme Court - Daily Orders

Commissioner Of Income Tax vs Chhattisgarh Urology Society on 18 October, 2019

Bench: Rohinton Fali Nariman, V. Ramasubramanian

     ITEM NO.18                              COURT NO.5                SECTION IV-A

                                S U P R E M E C O U R T O F        I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 33995/2019

     (Arising out of impugned final judgment and order dated 11-03-2019
     in REVP No. 282/2018 passed by the High Court of Chhattisgarh at
     Bilaspur)

     COMMISSIONER OF INCOME TAX                                         Petitioner(s)

                                                    VERSUS

     CHHATTISGARH UROLOGY SOCIETY                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.153437/2019-CONDONATION OF DELAY
     IN FILING)

     Date : 18-10-2019 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                          HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


     For Petitioner(s)
                                    Ms. Shirin Khajuria, Adv.
                                    Mr. Brajesh Kumar, Adv.
                                    Mr. Amit Kumar, Adv.
                                    Mrs. Anil Katiyar, AOR

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

The special leave petition is dismissed.

(NIDHI AHUJA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.10.19 10:26:23 IST Reason: