Supreme Court - Daily Orders
Commissioner Of Income Tax vs Chhattisgarh Urology Society on 18 October, 2019
Bench: Rohinton Fali Nariman, V. Ramasubramanian
ITEM NO.18 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 33995/2019
(Arising out of impugned final judgment and order dated 11-03-2019
in REVP No. 282/2018 passed by the High Court of Chhattisgarh at
Bilaspur)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
CHHATTISGARH UROLOGY SOCIETY Respondent(s)
(FOR ADMISSION and I.R. and IA No.153437/2019-CONDONATION OF DELAY
IN FILING)
Date : 18-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s)
Ms. Shirin Khajuria, Adv.
Mr. Brajesh Kumar, Adv.
Mr. Amit Kumar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(NIDHI AHUJA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.10.19 10:26:23 IST Reason: