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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(vi) in Telangana State Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017

(vi)The unfilled seats after final phase of counseling for competent authority seats shall be surrendered to Management of respective Colleges. If a candidate allotted a seat after final counseling of the Convener quota fails to join the course in a Private College, that seat can be filled by the Management of respective Institutions with eligible candidates.