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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(2)(b) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(b)in the case of any other crop, such amount may be agreed upon between the public trust and the cultivating tenant and in the case of disagreement, amount as may be deemed fair and reasonable by Rent Court.